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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(1)(i) in Finance Act, 2020

(i)no Union territory tax shall be levied or collected in respect of supply of fishmeal (falling under heading 2301), during the period commencing from the 1st day of July, 2017 and ending with the 30th day of September, 2019 (both days inclusive);