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State of Odisha - Section

Section 17 in The Orissa Local Fund Service Rules, 1975

17. [ [Substituted vide UDD No. LFS-18/7-35921/28.12.1977.]

The employees of the Local Fund Service on coming over to the service shall be entitled to such provident fund benefit as may be prescribed.][Chapter-VII] [Inserted vide Orissa Gazette Extraordinary No.1331/15.9.1982-SRO No. 613/82/10.9.1982.] Miscellaneous