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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(8) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(8)The Grievance Redressal and Dispute Resolution Committee may also explore the possibility of a settlement and upon reaching such settlement, the Committee shall record the settlement, which shall be signed by the parties or the authorised representatives and shall dispose of the application in terms of such settlement.