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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(5)(d) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(d)a private university shall provide all the relevant information relating to the first degree or diploma programme(s) including the curriculum structure, contents, teaching and learning process, examination and evaluation system and the eligibility criteria for admission of students, to the education Department, Government of Meghalaya on a proforma prescribed by the UGC or Department prior to starting of these programmes;