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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(16) in Amalgamation of Allahabad Bank into Indian Bank Scheme, 2020

(16)The Board of the Transferee Bank may, as soon as may be after the commencement of this Scheme, determine the placement of the employees of the Transferor Bank including the determination of their inter-se seniority vis-à-vis the employees of the Transferee Bank.