Section 36 in The Goa, Daman and Diu Prevention of Begging Act, 1972
36. Repeal.—
Legislative Diploma No. 1257, dated the 28th October, 1948, and any other law in force immediately before the commencement of this Act, corresponding to this Act shall as from commencement, stand repealed except as respect things done or omitted to be done thereunder.
