Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(2) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966 (2)The exemption order shall be in the form set out in [Schedule IV] [Substituted by G.S.R. 1384, dated 9th October, 1972.].
