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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(i) in The Rajiv Gandhi National Institute of Youth Development Act, 2012

(i)two persons from non-governmental organisations working in the field of youth and adolescent development out of whom one person shall be from the northeastern region, to be nominated by the Chairperson;