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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(5) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(5)The trader shall provide data and his business plan to the Commission, the State Transmission Utility and the SLDC, annually, as well as on request.