Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] Union of India - Subsection Section 101(1) in The Merchant Shipping Act, 1958 (1)An agreement with the crew shall be in the prescribed form, and shall be dated at the time of the first signature thereof, and shall be [signed by the owner or agent and the master] before any seaman signs the same.
