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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(2)(b) in Uttarakhand Medical Council Act, 2002

(b)the names of all practitioners included in any subsisting list whose names have been since been removed on account of any reason what-so-ever from, and not reentered in the register; and