Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 24 in U.P. Housing and Development Board Regulations, 1982 24. For Low Income housing schemes various provisions as stated in Indian Standard guide for requirements of Low Income Housing (IS. 8888 - 1978) shall be followed.
