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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(o) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(o)to determine standards of admission to the University, constituent colleges affiliated colleges, regional centers, study centers with the approval of Academic Council ;