Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 3F in The Goa Entertainment Tax Act, 1964 3F. [Omitted] [Section 3F was inserted by the Amendment Act 21 of 2006, thereafter said section was amended by the Act No. 53 of 2001. However vide Amendment Act 20 of 2006 section omitted.]
