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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(5)(ii) in Universities of Agricultural Sciences Act, 2009

(ii)To consider the recommendations of the committee of courses, curricular or similar body, as constituted by the Board of Studies and to place the same before the Academic Council for consideration and approval;