Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(b) in Punjab Social Security Fund Regulations, 2005 (b)enhanced Stamp Duty from 6% to 9% on the sale of immovable property falling within the jurisdiction of the Municipalities and the Corporation.
