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State of Rajasthan - Section

Section 35 in Rajasthan State Legal Services Authority Regulations, 1999

35. Compilation of results.

- At the conclusion of session of the Lok Adalat, the Secretary of the District Authority/Committee as the case may be, shall compile the results for submission to the State Authority while the Chairman of the Taluk Legal Services Committee shall compile the same for submission to the State Authority as well as to the District Authority and also for its own record.