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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(a) in Tamil Nadu Stamp (Constitution of Valuation Committee For Estimation, Publication And Revision of Market Value Guidelines of Properties) Rules, 2010

(a)In the case of lands other than house sites -
(i)Classification of land as dry, garden, wet and the like;
(ii)Classification under various classes of soil in the survey records;
(iii)Other factors which influence the valuation of the land in question;
(iv)Value of adjacent land or lands in the vicinity;
(v)As far as practicable the nature of crop and average annual yield from the land for five consecutive years till the determination and nearness to road and market, distance from village site, its location in general, level of land, transport facilities, facilities available for irrigation such as tanks, well and pumpsets.