Rajasthan High Court - Jodhpur
Amit Jain vs Iase Deemed Uninersity on 5 May, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 16014/2021
Amit Jain
----Petitioner
Versus
Iase Deemed Uninersity
----Respondent
For Petitioner(s) : Mr. Himanshu Choudhary
For Respondent(s) : Mr. Girish Joshi
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 05/05/2022 Application (Inward No.01/22) has been preferred on behalf of the petitioner for early listing of the case is considered and disposed of.
List the matter on 23.05.2022.
(VIJAY BISHNOI),J 218-AjaySingh/-
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