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Rajasthan High Court - Jodhpur

Amit Jain vs Iase Deemed Uninersity on 5 May, 2022

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil Writ Petition No. 16014/2021

                                   Amit Jain
                                                                                                      ----Petitioner
                                                                       Versus
                                   Iase Deemed Uninersity
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Himanshu Choudhary
                                   For Respondent(s)         :     Mr. Girish Joshi



                                                  HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order 05/05/2022 Application (Inward No.01/22) has been preferred on behalf of the petitioner for early listing of the case is considered and disposed of.

List the matter on 23.05.2022.

(VIJAY BISHNOI),J 218-AjaySingh/-

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