Section 30(4) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
(4)All rules made under this section shall be laid for not less than thirty days before the Legislative Assembly of Puducherry as soon as possible after they are made and be subject to rescission by the Legislative Assembly or to such modification as the Legislative Assembly may make during the session in which they are, so laid or the session immediately following.
