Section 5(2)(b) in The U.P. Participatory Irrigation Management Act, 2009

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State of Uttar Pradesh - Subsection

Section 5(2)(b) in The U.P. Participatory Irrigation Management Act, 2009

(b)A water users' association at kulaba level shall perform the following additional functions in the area of its operation:-

(i)to construct and maintain water courses and field drains;

(ii)to distribute available water among landholders.