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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Daman and Diu - Subsection

Section 11(1)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

(b)any person setting any birds or animals to fight in any public street or thoroughfare, or in any place to which the public have or are permitted to have access;