Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Rdg Interior Decoration Exterior ... vs Mackintosh Burn Ltd on 16 July, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

                                ORDER SHEET
                               GA 1762 of 2013
                              CS No. 197 of 2013
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE




       RDG INTERIOR DECORATION EXTERIOR ACHITECTURE PVT. LTD.
                               Versus
                       MACKINTOSH BURN LTD.


   BEFORE:
   The Hon'ble JUSTICE DEBANGSU BASAK

Date : 16th July, 2014.

Appearance;

Mr. Rajat Datta, Adv.

Mr. Saskabda Roy, Adv.

For the petitioner.

The Court :- At the instance of the petitioner, the Special Officer was appointed in the application. The Special Officer has submitted his report on July 15, 2014 and the same be kept on record. The petitioner submitted that he did not want to proceed with the application.

In such circumstances, GA No. 1762 of 2013 is dismissed for non prosecution without any order as to costs. All interim orders are vacated.

(DEBANGSU BASAK, J.) snn.