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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1)(c) in Haryana Fire Service Act, 2009

(c)break into or through or pull down, any premises for the passage of hose or appliances or cause them to be broken into or through or pulled down, doing as little damage as possible for the purpose of extinguishing fire;