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State of Rajasthan - Section

Section 45 in The Rajasthan Agricultural Produce Markets Rules, 1963

45. The Market Committee Fund.

- All money received by the Market Committee shall be credited to the fund called the Market Committee fund. Except where Government on application by the Market Committee or otherwise shall direct, all money paid into the Market Committee fund shall be credited at least once a week in full into Government treasury or sub-treasury, or a bank duly approved for this purpose by the [Director] [Substituted for the word 'Secretary of the Board' by Notification No. F. 4(37)/Agriculture/Group 2/98, dated 17.10.1998-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 29.10.1998, p. 190, vide G.S.R. 64 = 2000 RSCS/Part II/P. 181/H. 46.] [x x x] [Deleted by Notification No. F. 10(2)/Agriculture/Group 2/75-169, dated 9.3.2007-Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 9.3.2007, p. 471, vide S.O. 405 = 2007 RSCS/Part II/P. 237/H. 176.]. All balance from the fund shall be kept in such treasury or sub- treasury or bank and it shall not be withdrawn upon except in accordance with these rules.