Himachal Pradesh High Court
Indu Bala vs State & Ors. on 11 August, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
.
CWP No. 5344/202311.08.2023 Present: Mr. A.K. Bansal, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, Ms. Seema Sharma, Mr. Sumit Sharma, Deputy Advocates General and Mr. Rajat Chauhan, of Law Officer, for the respondents. CWP No. 5344/2023 & CMP No.10375/2023 Notice. Mr. Rajat Chauhan, learned Law Officer, rt appears and waives service of notice on behalf of the respondents. Let the respondents to have instructions as to why petitioner's transfer order dated 27.02.2023 to Forest Beat Chhacheti Range & Division Paonta Sahib was cancelled. Instructions may also be obtained regarding alternative prayer made by the petitioner at page 10 of the petition.
List on 17.08.2023.
Jyotsna Rewal Dua
11th August, 2023 Judge
(rohit)
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