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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(6)(e) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(e)the clinical establishments to keep records of persons investigated or treated therein. Such statistics shall be forwarded each month to such authorities as may be prescribed.