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Income Tax Appellate Tribunal - Mumbai

Indian Corporate Loan Securitisation ... vs Assessee on 14 November, 2014

                      आयकर अपीलीय अिधकरण,
                                  अिधकरण मुंबई
             IN THE INCOME TAX APPELLATE TRIBUNAL
                   MUMBAI BENCHES 'I.' MUMBAI
सव[ौी आय.पी. बंसल, Ûयाियक सदःय एवं सव[ौी आर.सी. शमा[   , लेखा सदःय के सम¢ ।

       BEFORE SHRI      I.P. BANSAL, JUDICIAL MEMBER          /AND

             SHRI R.C.SHARMA, ACCOUNTANT MEMBER

                           SA No325 /MUM/2014
          (Arising out of ITA No.1184/MUM/2014,A.Y. 2009-10 )

 Indian Corporate Loan Securitisation        The Income Tax Officer 19(3)2,
Trust 2008 Series 33,                        Mumbai.
IL&FS Finance Centre, Plot No.C-22,    Vs.
G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO.AAATI 6918B
(Applicant)
                                 SA No326 /MUM/2014
          (Arising out of ITA No.1185/MUM/2014,A.Y. 2009-10 )

Indian Corporate Loan Securitisation         The Income Tax Officer 19(3)2,
Trust 2008 Series 39,                        Mumbai.
IL&FS Finance Centre, Plot No.C-22,    Vs.
G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO. AAATI 6790F
(Applicant)
                           SA No.327 /MUM/2014
          (Arising out of ITA No.1186/MUM/2014,A.Y. 2009-10 )

 Indian Corporate Loan Securitisation          The Income Tax Officer 19(3)2,
Trust 2008 Series 13,                          Mumbai.
IL&FS Finance Centre, Plot No.C-22,     Vs.
G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                           (Respondent)
Mumbai - 51
PAN NO.AAATI 6926K
(Applicant)
                                    2               SA NO.325 /MUM/2014&OTHERS




                          SA No.328 /MUM/2014
         (Arising out of ITA No.1188/MUM/2014,A.Y. 2009-10 )

Indian Loans Receivable Trust                 The Income Tax Officer 19(3)2,
February-2008,                                Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra
Kurla Complex, Bandra (E),                    (Respondent)
Mumbai - 51
PAN NO.AAATI 6493F
(Applicant)

                          SA No.329 /MUM/2014
         (Arising out of ITA No.1189/MUM/2014,A.Y. 2009-10 )

Indian Corporate Loan Securitisation          The Income Tax Officer 19(3)2,
Trust 2008 Series III,                        Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                          (Respondent)
Mumbai - 51
PAN NO.AAATI 6824J
(Applicant)

                          SA No.330 /MUM/2014
         (Arising out of ITA No.1436/MUM/2014,A.Y. 2009-10 )

India Structured Asset Trust Series-          The Income Tax Officer 19(3)2,
II, The IL&FS Finance Centre, Plot            Mumbai.
No.C-22, G Block, 10th Floor, Bandra Vs.
Kurla Complex, Bandra (E),
Mumbai - 51                                   (Respondent)
PAN NO.AAATI 6739G
(Applicant)
                            SA N. 331 /MUM/2014
           (Arising out of ITA No.1438/MUM/2014,A.Y. 2009-10 )

Indian Corporate Loan Securitisation          The Income Tax Officer 19(3)2,
Trust 2008 Series 40,                         Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                          (Respondent)
Mumbai - 51
PAN NO.AAATI 6784R
(Applicant)
                                   3             SA NO.325 /MUM/2014&OTHERS




                          SA No. 332 /MUM/2014
         (Arising out of ITA No.1439/MUM/2014,A.Y. 2009-10 )

India Structured Asset Trust Series        The Income Tax Officer 19(3)2,
III,                                       Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                       (Respondent)
Mumbai - 51
PAN NO.AAATI 6792H
(Applicant)

                          SA No. 333 /MUM/2014
         (Arising out of ITA No.1442/MUM/2014,A.Y. 2009-10 )

India Structured Asset Trust Series        The Income Tax Officer 19(3)2,
VIII,                                      Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                       (Respondent)
Mumbai - 51
PAN NO.AAATI 6916R
(Applicant)

                          SA No. 342 /MUM/2014
         (Arising out of ITA No.1183/MUM/2014,A.Y. 2009-10 )

Indian Corporate Loan Securitisation       The Income Tax Officer 19(3)2,
Trust 2008 Series XL VII,                  Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                       (Respondent)
Mumbai - 51
PAN NO.AAATI 6930P
(Applicant)
                                    4              SA NO.325 /MUM/2014&OTHERS




                           SA No. 343 /MUM/2014
          (Arising out of ITA No.1190/MUM/2014,A.Y. 2009-10 )
 Indian Corporate Loan Securitisation        The Income Tax Officer 19(3)2,
Trust 2008 Series XL                         Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO.AAATI 7007H
(Applicant)

                          SA No. 341 /MUM/2014
         (Arising out of ITA No.1182/MUM/2014,A.Y. 2009-10 )

 Indian Corporate Loan Securitisation        The Income Tax Officer 19(3)2,
Trust 2008 Series LVI                        Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO.AAATI 6784P
(Applicant)

                          SA No. 344 /MUM/2014
         (Arising out of ITA No.1191/MUM/2014,A.Y. 2009-10 )

 Indian Loans Receivable Trust May           The Income Tax Officer 19(3)2,
2008                                         Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO.AAATI 6470P
(Applicant)
                           SA No. 345 /MUM/2014
          (Arising out of ITA No.1437/MUM/2014,A.Y. 2009-10 )

Indian Corporate Loan Securitisation         The Income Tax Officer 19(3)2,
Trust 2008 Series XLI,                       Mumbai.
The IL&FS Finance Centre, Plot No.C- Vs.
22, G Block, 10th Floor, Bandra Kurla
Complex, Bandra (E),                         (Respondent)
Mumbai - 51
PAN NO.AAATI 6923N
(Applicant)
                                              5                SA NO.325 /MUM/2014&OTHERS




             Applicants by         :
                               Shri Madhur Agarwal
             Respondent by         :
                               S/Shri Sachhidandand Dube/
                                Jeetendra Kumar
             Date of hearing : 14/11/2014
       Date of pronouncement : 14/11/2014


                                        ORDER

PER I.P.BANSAL, J.M,

Vide stay applications filed as above the respective assessee's are seeking extension of stay of following outstanding demand:

S.No Stay Application Name of Assessee Outstanding . No. demand in Rs.
1. 325/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 32,84,470/-
Series 33
2. 326/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 1,11,99,130/-
Series 39
3. 327/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 31,97,210/-
Series 13
4. 328/MUM/2014 Indian Loans Receivable Trust February-2008 22,23,380/-
5. 329/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 5,82,060/-
Series III
6. 330/MUM/2014 India Structured Asset Trust Series II 22,93,740/-
7. 331/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 1,30,47,710/-
Series 40
8. 332/MUM/2014 India Structured Asset Trust Series III 23,06,080/-
9. 333/MUM/2014 India Structured Asset Trust Series VIII 31,94,160/-
10. 342/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 28,56,110/-
Series XL VII
11. 343/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 72,05,240/-
Series LXI
12. 341/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 23,76,220/-
Series LVI
13. 344/MUM/2014 Indian Loans Receivable Trust May-2008 30,84,160/-
14. 345/MUM/2014 Indian Corporate Loan Securitisation Trust 2008 17,77,260/-

Series XLI

2. Earlier stay was granted for six months vide a consolidated order dated 2/5/2014. The stay earlier granted has expired and appeals have not been heard, therefore, the respective assessees are seeking extension of stay. It is their case that though these appeals were fixed for hearing for various 6 SA NO.325 /MUM/2014&OTHERS dates but they have been adjourned for various reasons as stated in the table described in the stay applications. It is also the case of the assessee that on none of the dates the assessee has sought adjournment. The appeals are now fixed for hearing on 16/12/2014. Thus, it is the prayer in all these applications that the extension of stay should be granted.

3. We have heard both the parties. As the respective assessees have never sought adjournment and appeals are also listed for hearing on 16/12/2014, we are of the opinion that it will serve the interest of justice if the stay is extended for a further period of six months or the early disposal of the appeals whichever is earlier. Accordingly, we extend the stay.

4. In the result, the stay applications filed by the respective assessees are allowed in the manner aforesaid.

Order pronounced in the open court on 14/11/2014 आदे श कȧ घोषणा खुले Ûयायालय मɅ Ǒदनांकः 14/11/2014 को कȧ गई ।

                    Sd/-                                  Sd/-
( आर.सी. शमा[ /R.C.SHARMA )                 (आय.पी. बंसल / I.P. BANSAL)
लेखा सदःय / ACCOUNTANT MEMBER                Ûयाियक सदःय / JUDICIAL MEMBER

मुंबई Mumbai; Ǒदनांक Dated 14/11/2014 7 SA NO.325 /MUM/2014&OTHERS आदे श कȧ ूितिलǒप अमेǒषत/Copy षत of the Order forwarded to :

1. अपीलाथȸ / The Appellant
2. ू×यथȸ / The Respondent.
3. आयकर आयुƠ(अपील) / The CIT(A)-
4. आयकर आयुƠ / CIT
5. ǒवभागीय ूितिनिध, आयकर अपीलीय अिधकरण, मुब ं ई / DR, ITAT, Mumbai
6. गाड[ फाईल / Guard file.

आदे शानुसार/ ार BY ORDER, स×याǒपत ूित //True Copy// उप/सहायक उप सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अिधकरण, अिधकरण मुब ं ई / ITAT, Mumbai व.िन.स./Vm, Sr. PS