Madhya Pradesh High Court
Khubchand vs Nipubai on 5 March, 2026
1 SA-435-2026 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 435 of 2026 (KHUBCHAND Vs NIPUBAI AND OTHERS ) Dated : 05-03-2026 Shri Bharat Yadav - Advocate for the appellant.
Record of the Courts below be requisitioned. List thereafter.
(PAVAN KUMAR DWIVEDI) JUDGE vidya Signature Not Verified Signed by: SREEVIDYA Signing time: 3/9/2026 5:34:36 PM