Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act] Union of India - Subsection Section 62(2)(j) in The Biological Diversity Act, 2002 (j)the additional matter in which the National Biodiversity Authority may exercise powers of the Civil Court under clause (h) of sub-section (6) of section 50;