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National Green Tribunal

M S Raja vs Union Of India Rep By Its Secretary on 22 August, 2022

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No. 07:                                                                            Court No.2

               BEFORE THE NATIONAL GREEN TRIBUNAL
                     SOUTHERN ZONE, CHENNAI
                     Original Application No. 08 of 2022 (SZ)
                             (Through Video Conference)

IN THE MATTER OF
M.S. Raja, Thoothukudi District
                                                                                     ...Applicant(s)
                                       Versus
Union of India & ors.
                                                                                  ...Respondent(s)
Date of hearing: 22.08.2022.
CORAM:

HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s):                Mr. Alagarsamy for Mr. V. Ramasubbu
For Respondent(s):               Mr. G. M. Syed Nurullah Sheriff for R1 and R2
                                 Dr. D. Shanmuganathan for R3
                                 Mr. Sai Sathya Jith for R4 and R5
                                 Mr. Kingsly Solomon for R6
                                       ORDER

1. At the request of Learned Counsel appearing for the applicant, the matter is adjourned to 01.09.2022.

2. Post the matter on 01.09.2022.

............................................................J.M. (Smt. Justice Pushpa Sathyanarayana) .......................................E.M. (Dr. Satyagopal Korlapati) O.A. No. 08/2022(SZ) 22nd August , 2022. (AM) 1