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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(f)"Institutional Consultant", means any firm, body or, association of persons which, possesses specialized knowledge, experience or skill;