Delhi High Court - Orders
Market Association Of Neeti Bagh ... vs Municipal Corporation Of Delhi & Ors on 9 December, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11301/2015
MARKET ASSOCIATION
OF NEETI BAGH (REGD.) ..... Petitioner
Through:
versus
MUNICIPAL CORPORATION OF
DELHI & ORS ..... Respondents
Through: Mr.Rajan Tyagi, Standing Counsel
with Ms.Vijeta Mukherjee, Advocate
for respondent No.1.
Mr.G.S.Oberoi, ASC with Ms.Devika
Mohan and Mr.Ankur Sharma,
Advocates for respondent No.2/DDA.
Mr.Aayush Agarwala and Mr.Auritro
Mukherjee, Advocates for
respondents No.4 and 5.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.12.2022 CM. APPL. 50950/2019
1. The present application has been filed on behalf of respondent Nos. 4 and 5 seeking stay of the communication dated 04.11.2019 stated to be issued by respondent No. 1 whereby the applicants' application seeking regularisation of gates installed in Neeti Bagh was rejected.
2. It is noted that the present writ petition initially came to be disposed of by this Court vide order dated 22.02.2019 whereafter the captioned application was filed.
Digitally Signed By:SANGEETA ANAND Signing Date:12.12.2022 14:08:50
3. Mr. Aayush Agarwala, learned counsel appearing for the applicants/respondent Nos. 4 and 5, on instructions, seeks leave to withdraw the present application with liberty to file a fresh writ petition. He prays that protection granted on 26.11.2019, wherein statement was recorded on behalf of respondent No. 1 to the effect that no coercive action would be taken with respect to the gates in question, be continued for a period of four weeks to enable them to file a fresh writ petition.
4. Accordingly, it is directed that protection granted on 26.11.2019 which was extended from time to time, be continued for another period of six week from today.
5. The application stands disposed of in the above terms.
MANOJ KUMAR OHRI, J DECEMBER 9, 2022/v Digitally Signed By:SANGEETA ANAND Signing Date:12.12.2022 14:08:50