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[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(8)(c) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(c)The Inquiry Officer shall ask the employee whether he pleads guilty or as any defence to make and if he pleads guilty to any of the Articles of charge, the Inquiry Officer shall record the plea, sign the record and obtain the signature of the employee concerned thereon.