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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(8) in The U.P. Water Management And Regulatory Commission Act, 2008

(8)The Chairperson and each Member shall, before taking charge of the office, divest himself from the interest in the businesses mentioned in subsection (6) as a condition of his or her appointment.