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[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

State of Bihar - Subsection

Section 229(1)(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)the special medical service referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff, laboratory and other equipment,