Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A] [Entire Act] State of West Bengal - Subsection Section 15A(d) in The West Bengal Factories Rules, 1958 (d)The certificate of fitness and the health register shall be kept readily available for inspection by the Inspector at all hours during working of the factory.