Bombay High Court
Smt. Rukmini Pandurang Gosavi And Anr vs Smt. Shantabai Dattatraya Patil Anr on 14 June, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-83
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 666 OF 2022
Vijay Baban Parade ....APPELLANT
V/S
Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT
WITH SECOND APPEAL NO. 183 OF 2023 Smt. Rukmini Pandurang Gosavi And Anr ....APPELLANT V/S Smt. Shantabai Dattatraya Patil Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 20516 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 18981 OF 2022 In Second Appeal 666 OF 2022 Vijay Baban Parade ....PETITIONER V/S Smt. Shantabai Dattaray Patil And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 17/06/2023 10:48:05 ::: CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 14th June, 2023 P.C. :
Due to paucity of time, stand over to 05/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 17/06/2023 10:48:05 :::