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Supreme Court - Daily Orders

Commissioner Commercial Tax U.P. ... vs S/S. Forever Living Imports (India) ... on 16 April, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

     ITEM NO.38                                COURT NO.2                 SECTION XI

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8852/2018
     (Arising out of impugned final judgment and order dated 20-09-2017
     in Commercial Tax Revision No. 225/2017 passed by the High Court Of
     Judicature At Allahabad)

     COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW                              Petitioner(s)

                                                      VERSUS

     S/S. FOREVER LIVING IMPORTS (INDIA) PVT. LTD.      Respondent(s)
     (FOR ADMISSION and I.R. and IA No.50540/2018-CONDONATION OF DELAY
     IN FILING and IA No.50541/2018-EXEMPTION FROM FILING O.T.)


     Date : 16-04-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J. CHELAMESWAR
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                  Mr.   Ajay Kumar Mishra,Sr.Adv.
                                        Mr.   Rajeev Kumar Dubey,Adv.
                                        Mr.   V. Lakshmi Kumaran,Adv.
                                        Mr.   Nishit Agrawal,Adv.
                                        Mr.   Sanynkta Singh,Adv.
                                        Mr.   Aditya Bhattacharaya,Adv.
                                        Mr.   Victor Das,Adv.
                                        Mr.   Kamlendra Mishra, AOR
     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner. Delay condoned.

The special leave petition is dismissed. Pending application(s), if any, shall also stand disposed of.

Signature Not Verified

(MADHU BALA) Digitally signed by MADHU BALA Date: 2018.04.16 (RAJINDER KAUR) COURT MASTER (SH) 16:57:29 IST Reason: BRANCH OFFICER