Supreme Court - Daily Orders
Commissioner Commercial Tax U.P. ... vs S/S. Forever Living Imports (India) ... on 16 April, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.38 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8852/2018
(Arising out of impugned final judgment and order dated 20-09-2017
in Commercial Tax Revision No. 225/2017 passed by the High Court Of
Judicature At Allahabad)
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Petitioner(s)
VERSUS
S/S. FOREVER LIVING IMPORTS (INDIA) PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.50540/2018-CONDONATION OF DELAY
IN FILING and IA No.50541/2018-EXEMPTION FROM FILING O.T.)
Date : 16-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Ajay Kumar Mishra,Sr.Adv.
Mr. Rajeev Kumar Dubey,Adv.
Mr. V. Lakshmi Kumaran,Adv.
Mr. Nishit Agrawal,Adv.
Mr. Sanynkta Singh,Adv.
Mr. Aditya Bhattacharaya,Adv.
Mr. Victor Das,Adv.
Mr. Kamlendra Mishra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
The special leave petition is dismissed. Pending application(s), if any, shall also stand disposed of.
Signature Not Verified(MADHU BALA) Digitally signed by MADHU BALA Date: 2018.04.16 (RAJINDER KAUR) COURT MASTER (SH) 16:57:29 IST Reason: BRANCH OFFICER