Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(1)(d) in Karnataka Nurses, Midwives and Health Visitors Act, 1961 (d)for the approval of any institution for the purpose of such training and the granting or diplomas to candidates passing the examinations;