Section 20(2)(a) in The Cost and Works Accountants (Election to the Council) Rules, 2006

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(a) in The Cost and Works Accountants (Election to the Council) Rules, 2006

(a)shall place on his ballot paper the number 1 (in Arabic or Roman numerals or in words) in the square opposite the name of the candidate for whom he desires to vote; and

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Union of India - Subsection

Section 20(2)(a) in The Cost and Works Accountants (Election to the Council) Rules, 2006