Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] Union of India - Subsection Section 297(2) in Constitution of India, 1950 (2)All other resources of the exclusive economic zone of India shall also vest in the Union and be held for the purposes of the Union.
