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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(1) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(1)This Act may be called the [Karnataka] [Substituted by Act 40 of 1976 and by Act 25 of 1982 w.e.f. 11.4.1974.] State Civil Services (Regulation of Promotion, Pay and Pension) Act 1973.