Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 28 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~1386
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021 & CM APPL. 33835-36/2021
MODICARE LIMITED ..... Petitioner
Through: Mr.Ajay Vohra, Sr. Adv. with
Mr.Rohit Jain & Mr.Aniket D.
Agrawal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondent
Through: Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 28.09.2021 The petition has been heard by way of video conferencing. List the matter before another Bench of which one of us (Hon'ble Mr. Justice Manmohan) is not a Member on 29th September, 2021, subject to orders of Hon'ble the Chief Justice.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 28, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:29.09.2021 22:25:15