Allahabad High Court
Ram Gopal Yadav vs Union Of India And Others on 28 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 38566 of 2010 Petitioner :- Ram Gopal Yadav Respondent :- Union Of India And Others Petitioner Counsel :- R.M. Saggi Respondent Counsel :- Govind Saran Hon'ble Shishir Kumar J.
As prayed, put up this case on Monday i.e. on 2nd August, 2010. Order Date :- 28.7.2010 Sazia