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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(4)(i) in Rajasthan Public Procurement Rules, 2012

(i)In case a rate contract is being entered, more than one firms at the same lowest rate may be recommended to ensure uninterrupted service delivery but for this purpose, counter offer of lowest rate will be given for acceptance to the bidders quoting higher rates in the order of ascending value.