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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(e) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(e)undertake and encourage local authorities and other persons to implement policies to recycle waste materiala, to promote energy conservation and to purchase products made from recyclable materials;