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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(e) in Andhra Pradesh Co-Operative Societies Act, 1964

(e)the committee or a member thereof wilfully fails to produce books, accounts, documents, records, securities, cash and other properties belonging to or in the custody of the society ;