Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 14 October, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Mr. Vivek Sarin, Ms. Divyanshi
Singh, Mr. Dhruv Dev Gupta & Mr.
Satish C. Kaushik, Advs.
(9836477730)
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr. Gibran Naushad SSC with Mr.
Suraj Shekhar & Mr. Harsh Singhal,
Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 14.10.2025
1. This hearing has been done through hybrid mode.
2. The Hon'ble Division Bench could not assemble today as Hon'ble Ms. Justice Prathiba M. Singh is on an official visit to attend 2025 WIPO Intellectual Property Judges Forum.
3. List on 17th November 2025.
(BY ORDER) COURT MASTER OCTOBER 14, 2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 22:00:55