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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(15) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(15)Month. - Means a calendar month. In calculating a period, expressed in terms of months and days, complete calendar months, should be calculated and the odd number of days added thereto.